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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(2) in The M.P. Bhumi Vikas Rules, 1984

(2)The requirements of sub-rule (1) apply to residential business and mercantile buildings. For educational and industrial buildings the following minimum requirements apply:-
(a)Educational building. - Ceiling height 3.6 metres for all regions; in cold region 3 metres.
(b)Industrial building. - Ceiling height 3.6 metres except when air-conditioned 3 metre (Factory Act, 1948 and rules thereunder shall govern such height where applicable).