Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(2)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Industrial building. - Ceiling height 3.6 metres except when air-conditioned 3 metre (Factory Act, 1948 and rules thereunder shall govern such height where applicable).