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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(2)Where a child is admitted in a School after the extended period, he shall be eligible to complete studies with the help .-?f special training, as determined by the Head Master of the School.