Section 13 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
13. Extended period of admission
. (1) Extended period of admission shall be six months from the date of commencement of the academic year of a School.(2)Where a child is admitted in a School after the extended period, he shall be eligible to complete studies with the help .-?f special training, as determined by the Head Master of the School.
