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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(1)(a) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(a)guarantee the payment, from the funds at its disposal of such sums as it may think fit, by way of interest on capital expenditure on the construction, maintenance or working of means of locomotion; or