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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(1)subject to such conditions as it may think fit to impose-
(a)guarantee the payment, from the funds at its disposal of such sums as it may think fit, by way of interest on capital expenditure on the construction, maintenance or working of means of locomotion; or
(b)make such payments as it may think fit from the said funds, by way of subsidy to person undertaken to provide, maintain and work means of locomotion; or