Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1)(i) in The Orissa Civil Services (Commutation of Pension) Rules, 1992 (i)in Sub-rule (1) of Rule 12, on the date on which the application in Form 1 is received by the Head of Office;