Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007 (1)The distribution licensee shall introduce prepaid meters or time of day or time of use meters for temporary connections, festival lighting to begin with.
