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State of Rajasthan - Section

Section 16 in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

16. Prepaid, Time of Day (ToD) / Time of Use ( ToU) Meters.

(1)The distribution licensee shall introduce prepaid meters or time of day or time of use meters for temporary connections, festival lighting to begin with.
(2)In case of prepaid meters, a consumer shall be able to consume electricity as per advance payment amount. The payment shall be made at local banks/cash collection centers of licensee. These meters shall have the facility by which the payment credit made for card/token shall be communicated to the meter electronically.
(3)The licensee may consider provision of configurable ToD register(s) in all consumer meters on merits. The term ToD meter may be used for all meters except ABT meters, having provision of ToD registers irrespective of applicable tariff.