Section 6(3)(iv) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

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State of Andhra Pradesh - Subsection

Section 6(3)(iv) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(iv)Community-wise Merit Lists. - There shall be separate Community-wise merit lists for the Scheduled Castes, Scheduled Tribes and Backward classes Communities, both as State-wide and Local area-wise; and

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State of Andhra Pradesh - Subsection

Section 6(3)(iv) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003