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State of Karnataka - Section

Section 19 in Karnataka State Open University Act, 1992

19. The Academic Council.

(1)The Academic Council shall consist of the following members ,-
(i)the Vice-Chancellor;
(ii)the Registrar;
(iii)the Dean (Academic);
(iv)the Dean (Administration);
(v)the Dean (Study Centres);
(vi)other Dean (if any); and
(vii)such other officers of the University as the Academic Council may consider necessary to co-opt as members.
(2)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and Ordinances, have the control and general regulation of and be responsible for the maintenance of standards of learning, education, instruction, evaluation and examination within the University and shall exercise such other powers and perform such other functions as may be conferred or imposed upon it by the statutes.