Section 19(1) in Karnataka State Open University Act, 1992
(1)The Academic Council shall consist of the following members ,-(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Dean (Academic);(iv)the Dean (Administration);(v)the Dean (Study Centres);(vi)other Dean (if any); and(vii)such other officers of the University as the Academic Council may consider necessary to co-opt as members.
