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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(ii) in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

(ii)the sale by Banks of Khandasari or Gur hypothecated to them; provided that the Khandasari or Gur is sold in accordance with the terms and conditions applicable to the hypothecators.