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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1)(vi) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(vi)Caste certificate for a candidate belonging to Scheduled Castes (SC), Scheduled Tribes (ST) and Socially/and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf,