Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Jharkhand - Subsection Section 33(2)(v) in The Jharkhand State Agricultural University Act, 2000 (v)To make recommendations to the Board of Management on all proposals involving expenditure in excess of the amount provided in the Budget.