Section 33(2) in The Jharkhand State Agricultural University Act, 2000
(2)The Finance Committee shall have the following powers, namely:-(i)To examine the annual accounts of the University and to advise the Board of Management thereon;(ii)To examine the annual budget estimates and to advise the Board of Management thereon;(iii)To review the financial position of a University from time to time;(iv)To make recommendations to a University on all matters relating to the finances of that University; and(v)To make recommendations to the Board of Management on all proposals involving expenditure in excess of the amount provided in the Budget.
