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[Cites 0, Cited by 0] [Section 3C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3C(1) in The U.P. Consumer Protection Rules, 1987

(1)A part time President shall be paid a consolidated remuneration of rupees five thousand in Class X cities, rupees four thousand in Class Y cities and rupees three thousand in other places, per day of sitting.