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State of Uttar Pradesh - Section

Section 3C in The U.P. Consumer Protection Rules, 1987

3C. Salaries/Remunerations of the part time President and Members of District Fora.

(1)A part time President shall be paid a consolidated remuneration of rupees five thousand in Class X cities, rupees four thousand in Class Y cities and rupees three thousand in other places, per day of sitting.
(2)A part time Member shall be paid a consolidated remuneration of rupees four thousand in X class cities, rupees three thousand and five hundred in Y class cities and rupees two thousand and five hundred in other places, per day of sitting.
(3)Remuneration of the part time appointees shall be reviewed every three years taking into consideration the consumer price index.
(4)Remuneration in the case of appointments made on additional charge basis shall be governed by the relevant provisions in the financial rules.