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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Telangana - Subsection

Section 42(1) in Hyderabad City Police Act, 1348 F

(1)The [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] shall from time to time appoint such places as he thinks fit to be cattle pounds, and a Police officer of such rank shall be appointed as pound-keeper as the Government may approve.