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State of Assam - Section

Section 4 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

4. Information accompanying application.

- The application shall be accompanied by the location plan, site plan, sub-division / layout plan, building plan, services plan, specifications and certificate of supervision, ownership title and other documents as may be prescribed by the Authority in accordance with these rules as prescribed in Schedule II. In case of building schemes where the clearance is required from District Fire Officer, the number of copies of the plans and statements accompanying the application shall be 5.