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State of West Bengal - Section

Section 1 in The Darjeeling Gorkha Hill Council Act, 1988

1. Short title and commencement. -

(1)This Act may be called the [Darjeeling Gorkha Autonomous Hill Council] ['Words substituted for the words 'Darjeeling Gorkha Hill Council' by W.B. Act 21 of 2000.] Act, 1988.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.