Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(1) in The Darjeeling Gorkha Hill Council Act, 1988 (1)This Act may be called the [Darjeeling Gorkha Autonomous Hill Council] ['Words substituted for the words 'Darjeeling Gorkha Hill Council' by W.B. Act 21 of 2000.] Act, 1988.
