Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23C(2)] [Section 23C] [Entire Act]

Union of India - Subsection

Section 23C(2)(a) in Finance Act, 1999

(a)classification of any goods under the Central Excise Tariff Act, 1985 (5 of 1986);