Section 6(d) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
(d)on receipt of intimation in accordance with sub-clause (c) above, an applicant may reduce its requirement of transmission capacity during the period of congestion or opt for access only for the duration when no congestion is anticipated and in such a situation, he shall inform the nodal Regional Load Despatch Centre accordingly by the twenty-fifth day of the month.
