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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(10) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(10)a "scheme" includes-
(a)a survey and plans,
(b)estimates of the cost of the work involved in such scheme,
(c)a description or map of the local area, and
(d)a report on the scheme;