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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)There shall be a Director of Research Services, Director of Extension Services and Director of Instructions and Student Welfare who shall be whole-time salaried officers of the University appointed by the Vice-Chancellor with the prior approval of the Board in accordance with the Statutes made in this behalf.