21. Director of Research Service, Director of Extension Services and Director of Instructions and Student Welfare.
(1)There shall be a Director of Research Services, Director of Extension Services and Director of Instructions and Student Welfare who shall be whole-time salaried officers of the University appointed by the Vice-Chancellor with the prior approval of the Board in accordance with the Statutes made in this behalf.(2)The emoluments and conditions of service of the officers appointed under sub-section (1) shall be such as may be prescribed by the Statutes.(3)The Director of Research Services, the Director of Extension Services and the Director of Instructions and Student Welfare shall exercise such powers and perform such duties as may be conferred or imposed on them by the Statutes.
