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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)Long-term access shall be allowed in accordance with the transmission and distribution planning capacity criteria stipulated in the Orissa Grid Code and/or the Orissa Distribution (Planning and Operation) Code, as the case may be.