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Union of India - Section

Section 12 in The Bangalore Metro Railway (General) Rules, 2011

12. Conduct of Bangalore Metro Railway Employees.

- Every employee of the Bangalore Metro Railway shall,-
(a)wear the appropriate badge and proper uniform as specified by the Bangalore Metro Railway administration and be neat and tidy in his appearances while on duty;
(b)be prompt, civil and courteous;
(c)not solicit or accept illegal gratification;
(d)give all reasonable assistance and be careful to give correct information to the public;
(e)make complete and truthful statement at all times in all reports pertaining to his duty; and
(f)when asked, give his name and designation without hesitation.