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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(2)All the scheduling shall be done on 15-minutes time block. For this purpose of scheduling each day starting from 00.00 hrs to 24.00 hrs shall be divided into 96 equal time blocks each of 15-minutes duration. State Load Despatch Centre shall compile and intimate the Drawls Schedule to each Buyer and the Generation Schedule to each Seller in advance.