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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7) in The Orissa Children's and Women's Welfare Service Rules, 1989

(7)The viva voce test will carry thirty marks and will aim at assessing the candidate's general knowledge personality, aptitude for the job and her attitude to work in rural areas.