Section 1 in Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017
1. Short title, extent and commencement.
(1)This Act may be called the Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017.(2)It shall extend to the whole of the State of Andhra Pradesh. commencement.(3)It shall come into force on such date as the Government may by notification in the Andhra Pradesh Gazette, appoint.
