Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in Andhra Pradesh Dotted Lands (Updation in Re-settlement Register) Act, 2017

(3)It shall come into force on such date as the Government may by notification in the Andhra Pradesh Gazette, appoint.