Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 92 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

92. Counting of votes where electronic voting machines have been used.

- In relation to counting of votes at a polling station, where voting machine has been used,-
(i)the provisions of rules 81, 82 and in lieu of sub-rules (2), (3), (4), (5), (7), (8) of rule 83 and rules 85 and 86, the following rules shall apply, namely:-