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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(ae) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ae)[ "Zero date" means the date as may be defined by the State Government in the State Hydro Policy or as may be notified separately by the State Government pursuant to the same.] [Added by Notification No. No. HPERC/428, dated 28.1.2019.]