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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Bangalore Metro Railway (General) Rules, 2011

(f)"authorised employee" means an employee of the Bangalore Metro Railway to whom a certificate of competency has been issued and who is duly empowered by general or special order of the Bangalore Metro Railway administration, either by name or by virtue of his office, to work or do specific job or jobs assigned;