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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(n) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(n)"Implementing Agency (IA)" shall mean the agency designated by the Commission to undertake the estimation of allocation of transmission charges and transmission losses at various nodes/zones for the Application Period along with other functions as per [Chapter-4, Chapter-5, Chapter-6, Chapter-7 and Chapter-8] of these regulations;