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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Motor Vehicles (Driving) Regulations, 2017

(1)On mountain roads and steep roads, where the road is not sufficiently wide to allow the motor vehicles to cross each other freely, the driver travelling downhill shall-i. stop the vehicle on the left side of the road; andii. allow the vehicle proceeding uphill to pass first.