Section 13(3)(vi) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(3)(vi) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(vi)ensure proper and up-to-date maintenance of the service books, character rolls and personal files of the members of the Centralised Service in the district;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 13(3)(vi) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976