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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(1) in Kamdhenu University Act, 2009

(1)The annual accounts of the University shall be prepared under the direction of the Board, by the Finance and Accounts Officer and all moneys accruing to or received by the University from whatever source and ail amounts disbursed and paid by the University shall be entered in the accounts.