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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(8)(a) in The Rajasthan Subordinate Accounts Service Rules, 1963

(a)That the inter se seniority of persons of the same batch of Accounts Clerks' Examination shall be determined on the basis of their appointment as Upper Division Clerks;