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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(8) in The Rajasthan Subordinate Accounts Service Rules, 1963

(8)
(i)that the seniority of Junior Accountants shall be fixed on the basis of passing the Accounts Clerks' Examination i.e. those persons who have passed the Accounts Clerks' or equivalent examination earlier shall be placed senior to those who have passed such examination later.
(ii)
(a)That the inter se seniority of persons of the same batch of Accounts Clerks' Examination shall be determined on the basis of their appointment as Upper Division Clerks;
(b)That the inter se seniority of persons who appeared as Lower Division Clerks in the said batch shall be decided similarly, and they shall rank junior to those mentioned in (a).