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State of Uttar Pradesh - Section

Section 125 in U.P. Revenue Code (Amendment) Act, 2016

125. Amendment of Section 170.

- In Section 170 of the said Code -
(a)in Hindi version, in sub-section (1), -
(i)for the words and punctuation marks ";" the words and punctuation marks ^^HkwjktLo dh cdk;k fuEufyf[kr fdlh ,d ;k vf/kd izfdz;k ls olwy dh tk ldrh gS] vFkkZr~ the words and punctuation marks ^^ekax i= esa fofufnZ'V le; ds vUnj Hkqxrku u fd;s x;s HkwjktLo dh cdk;k fuEufyf[kr fdlh ,d ;k vf/kd izfdz;kvksa ls olwy dh tk ldrh gS] vFkkZr~ shall be substituted;
(ii)in clause (a), for the words ^^fxjQrkjh ;k fu:) the words ^^fxjQrkjh ;k mls fu:) shall be substituted;
(iii)in clause (b), for the words ^^fodz; djus the words ^^fodz; djds shall be substituted;
(iv)in clause (c), for the words ^^ykdj the word ^^ykWdj shall be substituted;
(v)in clause (e), for the words ^^;k fcdzh djds the words ^^;k mldh fcdzh djds shall be substituted;
(vi)in clause (g), for the words ^^O;frdzeh fdlh the words O;frdzeh dh fdlh and for the words ^^fjlhoj fu;qfDr djds the words fjlhoj dh fu;qfDr djds shall be substituted.
(b)in sub-section (2), for the words "bhumidhar or asami" the word "bhumidhar" shall be substituted.