Section 125(a) in U.P. Revenue Code (Amendment) Act, 2016
(a)in Hindi version, in sub-section (1), -(i)for the words and punctuation marks ";" the words and punctuation marks ^^HkwjktLo dh cdk;k fuEufyf[kr fdlh ,d ;k vf/kd izfdz;k ls olwy dh tk ldrh gS] vFkkZr~ the words and punctuation marks ^^ekax i= esa fofufnZ'V le; ds vUnj Hkqxrku u fd;s x;s HkwjktLo dh cdk;k fuEufyf[kr fdlh ,d ;k vf/kd izfdz;kvksa ls olwy dh tk ldrh gS] vFkkZr~ shall be substituted;(ii)in clause (a), for the words ^^fxjQrkjh ;k fu:) the words ^^fxjQrkjh ;k mls fu:) shall be substituted;(iii)in clause (b), for the words ^^fodz; djus the words ^^fodz; djds shall be substituted;(iv)in clause (c), for the words ^^ykdj the word ^^ykWdj shall be substituted;(v)in clause (e), for the words ^^;k fcdzh djds the words ^^;k mldh fcdzh djds shall be substituted;(vi)in clause (g), for the words ^^O;frdzeh fdlh the words O;frdzeh dh fdlh and for the words ^^fjlhoj fu;qfDr djds the words fjlhoj dh fu;qfDr djds shall be substituted.