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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)A person to be appointed as a paper-setter in a subject for SSC Examination shall fulfil the following conditions-
(a)He/She should have offered that subject for the degree examination.
(b)He/She should have at least 10 years experience of teaching the subject for which question paper shall be set, to the top classes viz. VIII, IX and or X of a secondary school or any of the classes in a higher secondary school or recognised Training Institution for Primary or Secondary teachers.
(c)He/She should have experience as an Examiner for at least five times at the secondary school certificate examination held by any Examining body during the preceding 10 years.
(d)He/She shall be a person who is in touch with the teaching of the subject to the top classes (VIII, IX and/or X) in a secondary school or recognised training institution for more than 3 preceding years.