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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(3)It shall come into force on such date as the State Government may by notification appoint, and different dates may be appointed for different areas or for different provisions of this Act.