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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2)(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(d)the extracted material is extracted and lifted by the applicant simultaneously from the bed in order to ensure normal flow of water in the water course.