Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Assam - Subsection Section 56(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (2)The flat iron strap should at least be 0.60m inserted in to the post pillar and at least 0.15m above for bolting with the post.
