Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Tamilnadu - Subsection

Section 61(7) in Tamil Nadu Co-operative Societies Rules, 1988

(7)The society shall communicate a copy of such resolution to the member concerned, who shall cease to be a member of the board from the date of such resolution.