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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Odisha - Subsection

Section 64(1) in Orissa Municipal Rules, 1953

(1)If any member of a Committee fails to attend three consecutive meetings of such Committee without the previous permission of the Council he shall thereby cease to be a member of the said Committee and the Council shall elect another member in his place.